LexK.HARILAL, . ANNIE JOHN
1,549 recorded High Court judgment(s) · 2008–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1549 |
Disposal nature
| DISMISSED | 492 |
| DISPOSED OF | 476 |
| ALLOWED | 139 |
| DISMISSED AS NOT PRESSED | 85 |
| DISMISSED AS WITHDRAWN | 81 |
| DISMISSED FOR DEFAULT | 78 |
| DISMISSED AS INFRUCTUOUS | 78 |
| REMANDED | 40 |
Recent judgments
- SAJINI v. SHIJU KUMAR — Kerala High Court (2019-11-13)
- M/S.WESTERN MARINE ENGINEERING v. THE DIRECTOR, E.S.I CORPORATOIN — Kerala High Court (2019-11-13)
- JASHEEN.K.A. v. AJISH KHAN — Kerala High Court (2019-11-13)
- S.SYAM LAL v. S.LATHIKA — Kerala High Court (2019-11-13)
- SHIJU K.T.K. v. SULINA — Kerala High Court (2019-11-13)
- C.P.PRAKASH v. SREEJA — Kerala High Court (2019-11-13)
- KOMALAN v. SREEKUMARY, — Kerala High Court (2019-11-13)
- SASANKAN C. v. K. SUJATHA — Kerala High Court (2019-11-13)
- SUNITHA v. SUDHAKARAN — Kerala High Court (2019-11-13)
- ANILKUMAR v. TREESA — Kerala High Court (2019-11-13)