K.HARILAL, . A.M.BABU
471 recorded High Court judgment(s) · 2017–2019
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| Kerala High Court | 471 |
Disposal nature
| DISMISSED | 182 |
| DISPOSED OF | 82 |
| DISMISSED FOR DEFAULT | 51 |
| ALLOWED | 36 |
| DISMISSED AS INFRUCTUOUS | 32 |
| REMANDED | 27 |
| DISMISSED AS NOT PRESSED | 21 |
| PARTLY ALLOWED | 19 |
Recent judgments
- ABDULLAH KONTHALAM@SHAJI v. SHAIJA M.H — Kerala High Court (2019-08-30)
- NISHA v. SIVADASAN — Kerala High Court (2019-08-07)
- B.K. RAMAKRISHNAN v. K. GEETHADEVI — Kerala High Court (2019-08-07)
- NISHA v. SIVADASAN — Kerala High Court (2019-08-07)
- E.J.ABRAHAM (DIED) v. THE GOVERNMENT OF KERALA — Kerala High Court (2019-07-15)
- MOHAMMED SHAJI, v. REMSINA MOL, — Kerala High Court (2019-01-28)
- RATHEESH v. A.M.CHACKO — Kerala High Court (2018-10-04)
- RATHEESH v. A.M.CHACKO — Kerala High Court (2018-10-04)
- A.V. NOUSHAD v. A.V. FARHA — Kerala High Court (2018-06-22)
- K.MANIYAMMA AND OTHERS v. LALITHAMBIKA AND ANOTHER — Kerala High Court (2018-06-22)
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