LexK.HARILAL
4,626 recorded High Court judgment(s) · 2007–2020
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 4626 |
Disposal nature
| DISPOSED OF | 2007 |
| DISMISSED | 1048 |
| ALLOWED | 486 |
| DISMISSED AS INFRUCTUOUS | 209 |
| REMANDED | 201 |
| DISMISSED AS NOT PRESSED | 165 |
| DISMISSED FOR DEFAULT | 129 |
| PARTLY ALLOWED | 120 |
Recent judgments
- DR. MOHAMMED SHAFI P.K. v. DR.S. RAJIV M.D. — Kerala High Court (2020-02-28)
- DR.MOHAMMED SHAFI P.K v. SUDHAKARAN .K — Kerala High Court (2020-02-28)
- RAMADAS v. RATNAMANI — Kerala High Court (2020-02-28)
- THE CHAIRMAN, TALUK LAND BOARD v. SMT. BIYYATHU — Kerala High Court (2019-09-26)
- TRINITY INFRATECH PRIVATE LTD. v. DR.ADEELA ABDULLA — Kerala High Court (2019-09-26)
- MARY ANTONY v. L.RADHAKRISHNA PRABHU — Kerala High Court (2019-08-06)
- P.G.XAVIER @ FRANCIS v. P.B.SIVADAS — Kerala High Court (2019-08-06)
- KAMALADEVI v. PERUMANNU PISHARIKKAL TEMPLE DEVOTEES — Kerala High Court (2019-08-06)
- SIVARAMAN NAIR v. HARINARAYANAN NAIR — Kerala High Court (2019-08-06)
- R. MADHAVAN v. K. CHENTHAMARA — Kerala High Court (2019-03-28)