K.H.N.KURANGA

38 recorded High Court judgment(s) · 1998–1998

Courts

Disposal nature

Recent judgments

• ARUN KUMAR BY LRS A. SUJATHA & ORS v. H.M.RAGHUNATHA RAO & ORS — Karnataka High Court (1998-08-06)
• B.T. RUD RAPPA v. BRANCH MANAGER, KARNATAKA BANK LTD — Karnataka High Court (1998-05-30)
• M.INDERCHAND BAPNAH v. TAJUDDIN — Karnataka High Court (1998-05-30)
• SRINIVASA v. AMBIKA SAW MILLS AND WOOD IND — Karnataka High Court (1998-05-30)
• P.DASARATHARAMA REDDY v. B. SHANTHA BAI & ORS — Karnataka High Court (1998-05-30)
• GANGAMMA & ORS v. B.KRISHNAIAH & ORS — Karnataka High Court (1998-05-30)
• K.NARAHARIYAPPA v. BELLODI YELLAPPA BY L.RS — Karnataka High Court (1998-05-30)
• TUNGABHADRA SHIKSHANA SAMSTHE AND ORS. v. H.M.PANDITHARADHYA AND ORS. — Karnataka High Court (1998-05-30)
• M.S. SUBBU v. M/.S VIJAYA FINANCE CORPN & ORS — Karnataka High Court (1998-05-30)
• VENKATARAMANAPPA v. JAYARAMA REDDY — Karnataka High Court (1998-05-30)