K.GOVINDARAJULU

99 recorded High Court judgment(s) · 2010–2012

Courts

Karnataka High Court

ALLOWED	48
DISMISSED	32
Partly Allowed	8
REJECTED	5
ALLOWED AND REMANDED	3
DISPOSED	2
Dismissed for Non-Prosecution	1

MR MANJUNATHA S/O KRISHNA NAIKA v. STATE BY RANGE FOREST OFFICER — Karnataka High Court (2012-05-10)
KISHORE S/O G T MOHAN v. STATE OF KARNATAKA — Karnataka High Court (2012-05-10)
KHASIM S/O ISMAILSAB v. THE STATE OF KARNATAKA BY — Karnataka High Court (2012-05-10)
N KRISHNA KUMAR S/O NANI v. STATE OF KARNATAKA — Karnataka High Court (2012-05-10)
SRI AMJADPASHA v. THE STATE OF KARNATAKA — Karnataka High Court (2012-05-10)
SRI CHIDA @ CHIDAMBARA M G v. STATE OF KARNATAKA — Karnataka High Court (2012-05-10)
HAMPILI SREENIVAS S/O PURHACHANDRA RAO @ CHANTI v. GANGAVATHI RURAL POLICE — Karnataka High Court (2012-05-10)
VENKATARAM v. STATE OF KARNATAKA — Karnataka High Court (2012-05-10)
SHANTHA KUMAR @ SHANTHA (IN IC) v. THE STATE BY THE SUB-INSPECTOR OF POLICE — Karnataka High Court (2012-05-10)
S NAGESH v. STATE BY HAL POLICE STATION — Karnataka High Court (2012-05-10)