LexK. GOVINDARAJAN THILAKAVADI
819 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 819 |
Disposal nature
| ORDERED | 410 |
| DISMISSED | 128 |
| PARTLY ALLOWED | 116 |
| ALLOWED | 43 |
| WITHDRAWN DISMISSED | 30 |
| GRANTED | 25 |
| DISMISSED FOR DEFAULT | 17 |
| DISPOSED OF | 14 |
Recent judgments
- Sarkar Syed Habibullah Sha Kahdai Arif v. THE TAMIL NADU WAQF BOARD — Madras High Court (2026-06-05)
- D.SELVARAJ v. M.GOMATHI — Madras High Court (2026-06-05)
- ROYAL SUNDARAM ALLIANCE GENERAL INS CO LTD v. J. STELLA MERY @ STELLA — Madras High Court (2026-04-30)
- United India Insurance Company Ltd v. Usharani — Madras High Court (2026-04-29)
- ALLIMUTHU v. JOHN SURESH — Madras High Court (2026-04-29)
- The Superintending Engineer v. G.Duraiswamy — Madras High Court (2026-04-29)
- R. Vasantha v. R. Balaji — Madras High Court (2026-04-29)
- MURALI v. SREE BALAJI BLOCKS — Madras High Court (2026-04-29)
- R.Aravinth Alias Aravinthan v. The General Manager — Madras High Court (2026-04-29)
- The Manager v. S. Manibalan — Madras High Court (2026-04-29)