LexK. GOVINDARAJAN THILAKAVADI
1,556 recorded High Court judgment(s) · 2023–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1556 |
Disposal nature
| DISPOSED OF | 466 |
| DISMISSED | 259 |
| GRANTED | 242 |
| ALLOWED | 222 |
| ORDERED | 155 |
| DISMISSED AS INFRUCTUOUS | 56 |
| WITHDRAWN DISMISSED | 46 |
| PARTLY ALLOWED | 29 |
Recent judgments
- K.Subramani v. Arukkani Ammal-Marappa Gounder Trusts — Madras High Court (2025-08-20)
- Palanisamy (Died) 1. Dhanalakshmi v. Sellappan — Madras High Court (2025-06-30)
- Gnanammal v. Ponnammal (Died) Sekarpattar (Died) 1. Sundari — Madras High Court (2025-06-30)
- ROYAL SUNDARAM ALLIANCE GENERAL INSURANCE CO LTD v. GANDHI — Madras High Court (2025-06-05)
- RAMANI v. M/s. Great Lakes Institute of Management — Madras High Court (2025-06-05)
- BAJAJ ALLIANZ GENERAL v. S.SARASU (DIED), A. SAMPATH (DIED) 1. M.V. JAISANKAR — Madras High Court (2025-06-03)
- Gurunathan v. State Represented by — Madras High Court (2025-06-02)
- Devasundaram v. State by The Inspector of Police — Madras High Court (2025-05-28)
- Parvathy v. The State Rep by, The Deputy Superintendent of Police, — Madras High Court (2025-05-28)
- RAJKUMAR v. THE STATE REP BY ITS, The inspector of police — Madras High Court (2025-05-28)