LexK.GNANAPRAKASAM (RETD.)
26 recorded High Court judgment(s) · 2018–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 26 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 23 |
| DISPOSED OF | 1 |
| WITHDRAWN DISMISSED | 1 |
| DISPOSED OF WITH DIRECTION | 1 |
Recent judgments
- THE DIVISIONAL MANAGER v. SRINIVASAN — Madras High Court (2024-09-14)
- National Insruance Company Ltd v. Latha — Madras High Court (2024-09-14)
- THAMIZHARASI v. JAYAGOPAL — Madras High Court (2024-09-14)
- The New India Assurance Co. Ltd v. S.Rangasamy — Madras High Court (2024-09-14)
- THE DIVISIONAL RAILWAY MANAGER v. THE PRESIDING OFFICER — Madras High Court (2024-09-14)
- Rajakumari v. Thiruvadurai — Madras High Court (2024-09-14)
- VIMALA JANE v. PREMA — Madras High Court (2024-09-14)
- T.Muniyammal v. M.Manimaran — Madras High Court (2024-09-14)
- KAYALVIZHI v. V. Venkatesan, — Madras High Court (2024-09-14)
- S.ILAIYA KUMAR v. R.RAVICHANDRAN — Madras High Court (2024-09-14)