K.GNANAPRAKASAM

20 recorded High Court judgment(s) · 2002–2004

Courts

Disposal nature

Recent judgments

• M.MAHESWARI v. RAMARATHANAM R. — Madras High Court (2004-04-19)
• R.S.SIVAKUMAR v. K.N.VIJAYALAKSHMI — Madras High Court (2004-04-06)
• K.N.VIJAYALAKSHMI v. R.S.SIVAKUMAR, — Madras High Court (2004-04-06)
• SHANMUGAM v. VIJAYARAGAM — Madras High Court (2004-02-12)
• T.SAUNDARAPANDIAN. v. G.RATHINAM. — Madras High Court (2003-04-30)
• NOOR AHMED. v. C. RAMASAMY. — Madras High Court (2003-04-29)
• RAJAMMAL v. PERIYANASAGAM — Madras High Court (2003-04-17)
• N JANARDHANAN v. TRICHIRAPALLI CO-OP.BUILDING — Madras High Court (2003-03-28)
• DHANDAPANI v. KARBAKAM — Madras High Court (2003-03-24)
• GURUSAMY MUDALIAR v. M.MURUGESAN — Madras High Court (2003-02-28)