K.G.SHANKAR
7,028 recorded High Court judgment(s) · 2004–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 7022 |
| Andhra Pradesh High Court | 6 |
Disposal nature
| DISPOSED OF NO COSTS | 2294 |
| ALLOWED NO COSTS | 2237 |
| DISMISSED | 1118 |
| WITHDRAWN | 419 |
| DISMISSED NO COSTS | 260 |
| PARTLY ALLOWED NO COSTS | 227 |
| DISMISSED AS INFRUCTUOUS | 140 |
| CLOSED NO COSTS | 105 |
Recent judgments
- Mr. Shyam Sunder Agarwal S/o. Late Sri MukkaramAgarwal v. Mr. P. Narotham Rao, — Telangana High Court (2014-11-25)
- Syed Yaseen Ali Razvi v. State of AP., — Telangana High Court (2014-11-25)
- Boddu Rattaiah, v. P. Senthil Kumar — Telangana High Court (2014-11-24)
- Kada Chenchaiah, v. State of A.P., — Telangana High Court (2014-11-19)
- Bezawada Naga Maheshwararao v. The Slate of Andhra Pradesh, — Telangana High Court (2014-11-19)
- Palteri Swarnalatha, v. G. Bindu Sri, — Telangana High Court (2014-11-19)
- Mohd. Shahid v. State of A.P., — Telangana High Court (2014-11-19)
- Gurudas Benarjee S/o Srendreanathk Benarjee v. The State of Telangana — Telangana High Court (2014-11-19)
- Kuramdasu Appala Raju, v. The State of A.P., — Telangana High Court (2014-11-19)
- M/s. M.M. Foundation AND Construction Private Limited, v. The State of Andhra Pradesh, — Telangana High Court (2014-11-19)
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