K.G.BALAKRISHNAN, . M.PANCHAL

117 recorded High Court judgment(s) · 1998–1998

Courts

Gujarat High Court

117

38-RULE ABSOLUTE/ALLOWED @ FH	64
39-RULE DISCHARGED/DISMISSED @ FH	21
42-RULE DISCHARGED @ FH	15
26-DISMISSED @ ADM.STAGE	9
35-ANY OTHER MODE @ ADM.STAGE	5
46-ANY OTHER MODE @ FH	2
40-WITHDRAWN @ FH	1

KM DAMOR v. STATE 0F GUJARAT — Gujarat High Court (1998-08-12)
NETHURAM HIRALAL (KHET)MALI v. UNION OF INDIA — Gujarat High Court (1998-08-11)
MJ SHAH- DIRECTOR TAPOVAN SANSKARPITH VIDYALAYA v. STATE OF GUJARAT — Gujarat High Court (1998-08-05)
PETLAD NAGAR PALIKA v. RK SHAH & ANR — Gujarat High Court (1998-08-05)
INDU NISSAN OXO CHEMICALS INDS.LTD. v. UNION OF INDIA — Gujarat High Court (1998-08-03)
PATEL NATVARBHAI PRABHUDAS v. SPECIAL LAND ACQUISITION OFFICER NO. 1 — Gujarat High Court (1998-07-29)
JASUBHAI V SONI v. UNION OF INDIA — Gujarat High Court (1998-07-10)
KANAIYALAL NARANDAS PATEL v. STATE OF GUJARAT — Gujarat High Court (1998-07-03)
STATE OF GUJARAT v. JIVABHAI JORABHAI RABARI — Gujarat High Court (1998-07-02)
DECO- MICA LTD v. UNION OF INDIA — Gujarat High Court (1998-06-30)