LexK. CHANDRU, P.K.MISRA
117 recorded High Court judgment(s) · 2008–2009
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 117 |
Disposal nature
| DISMISSED | 56 |
| ALLOWED | 37 |
| DISPOSED OF | 17 |
| PARTLY ALLOWED | 5 |
| DELAY CONDONED | 1 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- UNION OF INDIA REP.BY v. S.NEETHISOLAN — Madras High Court (2009-04-30)
- M.KALITHAI v. THE SECR., — Madras High Court (2009-03-14)
- S. LAKSHMANAN v. THE ASSISTANT REGISTRAR (LAW) — Madras High Court (2009-02-17)
- M. RAJASEKAR v. THE STATE OF TAMIL NADU, — Madras High Court (2009-02-17)
- M. SELLAMUTHU v. STATE OF TAMIL NADU — Madras High Court (2009-02-13)
- K.GANGADHARAN v. THE DISTRICT ELEMENTARY — Madras High Court (2009-02-03)
- THE STATE OF TAMILNADU v. KUMARESAN — Madras High Court (2009-02-02)
- C.P.RAVICHANDRAN v. P.RAJAN,SCIENTIFIC ASST GRADE — Madras High Court (2009-01-28)
- THE COMMISSIONER OF CUSTOMS v. S.KRISHNAMOORTHY — Madras High Court (2009-01-28)
- N.SURESHNATHAN v. GOVT. OF PONDICHERRY — Madras High Court (2009-01-27)