K. CHANDRU

35 recorded High Court judgment(s) · 2006–2008

Courts

Disposal nature

Recent judgments

• MR.DR.G. KRISHNAMURTHY v. THE VICE CHANCELLOR — Madras High Court (2008-12-15)
• A.BALARAMAN v. THE DEPUTY REGISTRAR OF — Madras High Court (2008-12-11)
• K.RAKKIANNA GOUNDER v. THE STATE OF TAMIL NADU — Madras High Court (2008-12-11)
• NEW HORIZON SUGAR MILLS v. THE STATE OF TAMIL NADU — Madras High Court (2008-12-10)
• S MANOKARAN v. STATE OF TAMILNADU — Madras High Court (2008-12-10)
• T.CHANDRASEKARAN v. THE SECRETARY — Madras High Court (2008-12-08)
• THE VICE CHANCELLOR v. B.MARKANDAN — Madras High Court (2008-12-05)
• P.SUBBULAKSHMI v. THE STATE OF TAMIL NADU — Madras High Court (2008-12-05)
• THE MEDICAL COUNCIL OF v. THE SRM UNIVERSITY — Madras High Court (2008-12-05)
• SEVUGAPERUMAL v. THE SUPERINTENDENT OF POLICE — Madras High Court (2008-12-04)