LexK.C. SOOD
33 recorded High Court judgment(s) · 2001–2008
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 33 |
Disposal nature
| Dismissed | 18 |
| Allowed | 9 |
| (unspecified) | 3 |
| Disposed Off | 1 |
| Compromised/Consent Terms | 1 |
| DISMISSED | 1 |
Recent judgments
- STATE v. RAJ KUMAR — Himachal Pradesh High Court (2008-10-22)
- SANJAY THAKUR v. ASHA — Himachal Pradesh High Court (2006-04-10)
- PUNI CHAND v. H.R.T.C. — Himachal Pradesh High Court (2006-03-27)
- GARJA RAM v. BALI RAM — Himachal Pradesh High Court (2006-03-27)
- PRITAM SINGH v. RATTAN CHAND — Himachal Pradesh High Court (2006-03-16)
- STATE v. ONKAR CHAND — Himachal Pradesh High Court (2006-03-03)
- STATE v. SAT PRAKASH — Himachal Pradesh High Court (2006-03-02)
- STATE v. JITENDER KUMAR — Himachal Pradesh High Court (2006-03-02)
- HRTC. v. PUNI CHAND — Himachal Pradesh High Court (2006-03-02)
- BAL KRISHAN v. TEK RAM — Himachal Pradesh High Court (2006-01-13)