K.C. PURI,. JASBIR SINGH

97 recorded High Court judgment(s) · 2008–2011

Courts

Disposal nature

Recent judgments

• BIRENDER SINGH AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-03-11)
• THE GEHAL COOP. AGRI SERVICE SOCIETY LTD. & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2009-05-01)
• ABHEY SINGH ETC. v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2009-05-01)
• DHARAMBIR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-05-28)
• SAVITRI DEVI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-05-27)
• JAI PAL SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2008-05-26)
• SURENDER KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-05-26)
• KAMLA DEVI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2008-05-26)
• NAROTTAM LAL AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-05-26)
• JOGINDER SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-05-22)