K.C. PURI

8,760 recorded High Court judgment(s) · 1998–2019

Courts

Disposal nature

Recent judgments

• TARSEM SINGH v. S.G.P.C. AND ANR. — Punjab & Haryana High Court (2019-05-03)
• PIARA SINGH v. ARBINDU NATH ETC. — Punjab & Haryana High Court (2019-03-06)
• PUNJAB WAKF BOARD v. KARAM CHAND AND ANR. — Punjab & Haryana High Court (2017-01-09)
• JAGDEEP KAPOOR AND ANR v. SWINDER KAUR & ORS. — Punjab & Haryana High Court (2016-06-02)
• TULSI RAM MISRA v. ASHOK KUMAR KAKKAR AND ANR — Punjab & Haryana High Court (2016-04-04)
• BHAGWANT DUTT AND ANR v. RAJ KUMAR — Punjab & Haryana High Court (2015-09-17)
• MOHAN LAL v. JAGDISH SINGH AND ORS — Punjab & Haryana High Court (2015-09-15)
• UHBVNL AND ORS v. M.L. SHARMA — Punjab & Haryana High Court (2015-09-14)
• RAMESHWAR & ORS v. MOHAR SINGH — Punjab & Haryana High Court (2015-09-03)
• DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD & ANR v. RADHEY SHYAM GOSWAMI — Punjab & Haryana High Court (2015-09-02)