K.C. GUPTA,. SURINDER SINGH GREWAL

82 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• JORAVAR SINGH v. AVTAR KAUR — Punjab & Haryana High Court (2016-04-25)
• INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA v. VIVEK KAPOOR AND ANR — Punjab & Haryana High Court (2016-03-18)
• RAVINDER SINGH v. CHARANJIT KAUR — Punjab & Haryana High Court (2015-12-01)
• KAJAL v. GURINDER SINGH AND ANR. — Punjab & Haryana High Court (2015-10-20)
• P. SUNDER RAJ v. P. SARKIA RAJ — Punjab & Haryana High Court (2015-03-02)
• SANJAY KUMAR v. AMITA RANI — Punjab & Haryana High Court (2014-07-30)
• KRISHAN LAL KHURANA v. MEERA — Punjab & Haryana High Court (2014-07-25)
• BALJIT KAUR v. LACHHMAN SINGH — Punjab & Haryana High Court (2014-07-25)
• SURJIT SINGH v. PARMINDERJIT KAUR — Punjab & Haryana High Court (2014-07-25)
• MANPREET KAUR v. AMIT KUMAR — Punjab & Haryana High Court (2014-07-23)