K.C. GUPTA

1,264 recorded High Court judgment(s) · 2010–2016

Courts

Disposal nature

Recent judgments

• SHILPA AGGARWAL v. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD — Punjab & Haryana High Court (2016-12-19)
• PUNJAB STATE INDUSTRIAL DEVELOPMENT CORP LTD v. HARBHAJAN SINGH CHEEMA & ANR — Punjab & Haryana High Court (2016-11-03)
• AMRINDER SINGH @ RAJA v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2016-10-25)
• KUNDAN LAL BADHAN v. KAMALJIT AND ORS — Punjab & Haryana High Court (2016-09-06)
• DEBTS RECOVERY TRIBUNAL BAR ASSOCIATION CHANDIGARH AND ANR v. BAR COUNCIL OF PUNJAB & HARYANA CHD & ORS — Punjab & Haryana High Court (2016-07-22)
• DRT BAR ASSOCIATION CHANDIGARH & ANR v. BAR COUNCIL OF PUNJAB & HARYANA & ORS — Punjab & Haryana High Court (2016-07-20)
• GURJANT SINGH v. GURDIAL SINGH AND ORS. — Punjab & Haryana High Court (2016-07-15)
• NIKKI v. VIJAY PARKASH — Punjab & Haryana High Court (2016-07-15)
• PANCHAYATI DHARAMSHALA JATIYAN v. SATNAM SINGH — Punjab & Haryana High Court (2016-07-13)
• DEVINDER KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-06-03)