K.C. GUPTA,. AJAY KUMAR MITTAL

29 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. VIDHYA SAGAR S/O KASTURI LAL R/O 101-D, KITCHLU NAGAR, LUDHIANA — Punjab & Haryana High Court (2016-03-21)
• RAJ RANI v. VINAY GUPTA — Punjab & Haryana High Court (2015-10-07)
• MONIKA SINGH v. ANUJ SENGAR — Punjab & Haryana High Court (2015-09-19)
• BSNL v. REGIONAL PROVIDENT FUND COMR.& ANR. — Punjab & Haryana High Court (2015-09-17)
• VANI SHREE v. AMIT MANIK — Punjab & Haryana High Court (2015-09-16)
• GYANESHWAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-09-16)
• BHARAT ELECTRONICS LIMITED AND ANOTHER v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2015-09-16)
• CHANDER BHAN v. DAYALO — Punjab & Haryana High Court (2015-09-15)
• NAFE SINGH NARWAL v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2015-09-14)
• JAGPAL v. POONAM — Punjab & Haryana High Court (2015-09-11)