K.C.BHANU,N.R.L.NAGESWARA RAO

71 recorded High Court judgment(s) · 2010–2013

Courts

Disposal nature

Recent judgments

• S. Timmappa, v. V. Srinivasulu Reddy, — Telangana High Court (2013-02-04)
• Paspuleti Krishnaveni, (A-1), v. The State of Andhra Pradesh, — Telangana High Court (2011-01-24)
• Lanka Apparao (A1) v. The State of A.P., — Telangana High Court (2011-01-21)
• Kethavath Narsing, v. The State of A.P., — Telangana High Court (2011-01-21)
• Golla Thirumalesh, v. The State of Andhra Pradesh, — Telangana High Court (2011-01-21)
• State of A.P., v. Manthena Tarabai, — Telangana High Court (2011-01-21)
• Wadde Kistaiah, v. The State of Andhra Pradesh, — Telangana High Court (2011-01-20)
• State of A.P., v. Puchakayala Ramanjineyulu, — Telangana High Court (2011-01-20)
• Koyyada Ramulu, v. The State of A.P., — Telangana High Court (2011-01-20)
• Mohd. Iqbal Javeed, v. The State of Andhra Pradesh, — Telangana High Court (2011-01-20)