LexK.C.BHANU,K.G.SHANKAR
23 recorded High Court judgment(s) · 2012–2014
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 23 |
Disposal nature
| CLOSED NO COSTS | 11 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED | 4 |
| DISMISSED FOR DEFAULT | 2 |
| DISPOSED OF NO COSTS | 1 |
| DISMISSED NO COSTS | 1 |
Recent judgments
- G. V. CHALAMAIH, v. SRI. K. SESHIDHAR, I.A.S, — Telangana High Court (2014-07-25)
- P.Krishna Rao v. Dr. Vijay Kumar, — Telangana High Court (2014-07-25)
- Raghuveer Sakuru, v. Nidhish Marakkamthodi, — Telangana High Court (2014-06-20)
- J. Vishwanatham v. Sri Pankaj Dwivedi, IAS, — Telangana High Court (2013-11-22)
- M.Sunil Kumar v. Radha Rukmani — Telangana High Court (2013-11-14)
- K.Chengalarayappa v. Sri Phani Koteswara Rao — Telangana High Court (2013-10-04)
- Smt. Daggumati Koteswaramma v. Sri. N. Srinivas — Telangana High Court (2013-10-04)
- Eslavath Hunanaik v. Sri A.Sai Baba — Telangana High Court (2013-10-04)
- K. Jaipal v. Sri Kartikeya Misra, I.A.S., — Telangana High Court (2013-10-04)
- M. Sathish, v. Mr. ArupRai Chowdhari, — Telangana High Court (2013-10-04)