K.C.BHANU
18,442 recorded High Court judgment(s) · 2003–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 18421 |
| Andhra Pradesh High Court | 21 |
Disposal nature
| DISPOSED OF NO COSTS | 4950 |
| DISMISSED | 4617 |
| ALLOWED NO COSTS | 3506 |
| DISMISSED NO COSTS | 1808 |
| WITHDRAWN | 1612 |
| CLOSED NO COSTS | 539 |
| DISMISSED FOR DEFAULT | 390 |
| DISMISSED AS INFRUCTUOUS | 312 |
Recent judgments
- United India Insurance Company Limited, v. Medi Satyam — Telangana High Court (2016-12-15)
- United India Insurance Company Limited, v. Tejavath Bikiri — Telangana High Court (2016-12-15)
- Mr. Abdullah Bin Omer v. Mr. Somesh Kumar — Telangana High Court (2015-07-07)
- Eswara Communications, v. State of Andhra Pradesh — Telangana High Court (2015-07-07)
- Sree Devi Digital Systems Pvt. Ltd., v. State of Andhra Pradesh — Telangana High Court (2015-07-07)
- Y.Prabhakar Reddy v. Mr. John Samson, — Telangana High Court (2015-06-26)
- M/s Goldstone Exports Pvt. Ltd. v. Mr. Seshadri — Telangana High Court (2015-06-26)
- Bharathala Subba Rayudu, v. The State of Andhra Pradesh, — Telangana High Court (2015-05-21)
- Volam Buchirajam v. The State of Telangana, — Telangana High Court (2015-05-21)
- Gundla Venkatesh, v. The State of Telangana, — Telangana High Court (2015-05-21)
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