LexK.C.BHANU,ANIS
2,669 recorded High Court judgment(s) · 2003–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 2667 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| PARTLY ALLOWED NO COSTS | 615 |
| DISMISSED | 553 |
| DISMISSED NO COSTS | 441 |
| ALLOWED NO COSTS | 370 |
| DISPOSED OF NO COSTS | 357 |
| WITHDRAWN | 94 |
| DISMISSED FOR DEFAULT | 81 |
| DISMISSED AS INFRUCTUOUS | 64 |
Recent judgments
- B.V.G Prasada Rao, S/o. Narasinga Rao, v. The State Andhra Pradesh rep. by its Principal Secretary, — Telangana High Court (2015-07-14)
- Matta Manohar Babu , Nani, (a-1), v. The State of Andhra Pradesh, — Telangana High Court (2015-07-13)
- The Government of Andhra Pradesh v. Smt G.G Prasunamma — Telangana High Court (2015-07-10)
- Geddam Satyanarayana, v. The Government of Andhra Pradesh, Represented by its — Telangana High Court (2015-07-10)
- V.V.Narasimha Murthy v. The State of Andhra Pradesh, — Telangana High Court (2015-07-10)
- Smt.Razya Sultana v. The District Educational Officer, — Telangana High Court (2015-07-10)
- K.Venkat Ram Reddy, v. Government of Andhra Pradesh, represented by its — Telangana High Court (2015-07-09)
- The Union of India v. The Central Administrative Tribunal — Telangana High Court (2015-07-08)
- M.Vijaya Kumar S/o Mallaiah v. The Commissioner of Commercial Taxes — Telangana High Court (2015-07-08)
- M. Gangaram, v. Benhur Mahesh Dutt Ekka, I.A.S., — Telangana High Court (2015-07-08)