LexK.BHAKTHAVATSALA,PRADEEP D. WAINGANKAR
205 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 205 |
Disposal nature
| REJECTED | 77 |
| DISMISSED | 46 |
| DROPPED | 42 |
| ALLOWED | 9 |
| DISPOSED | 9 |
| Dismissed for Non-Prosecution | 8 |
| ALLOWED AND REMANDED | 6 |
| Partly Allowed | 6 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX v. KLE UNIVERSITY — Karnataka High Court (2014-10-15)
- THE COMMISSIONER OF INCOME TAX v. KARNATAKA LINGAYA EDUCATION SOCIETY — Karnataka High Court (2014-10-15)
- THE COMMISSIONER OF INCOME TAX v. KLE UNIVERSITY — Karnataka High Court (2014-10-15)
- RAMACHANDRA GOVIND HEGDE v. SRI RAJAKUMAR KATRI — Karnataka High Court (2014-08-02)
- TAYAPPA S/O. RAMAPPA LAMANI v. MAHADEV MURAGI, — Karnataka High Court (2014-08-02)
- M/S INDIA SUGARS and REFINERIES LTD., v. TUSHAR GIRINATH, I A S — Karnataka High Court (2014-08-01)
- VISHWANATH S/O SHIVAMURTHAYYA v. S.A.CHOUGALE — Karnataka High Court (2014-08-01)
- THE STATE OF KARNATAKA v. PALA SEENA S/O. PALA RANGAIAH — Karnataka High Court (2014-08-01)
- SANJEEVAPPA S/O. MALLAPPA KUNDAPUR v. RUDRAPPA S/O. MANAPPA LAMANI — Karnataka High Court (2014-07-31)
- NAVABHARATH EDUCATION and v. SHRI RAJKUMAR KHATRI — Karnataka High Court (2014-07-31)