K.BHAKTHAVATSALA,C.R.KUMARASWAMY

60 recorded High Court judgment(s) · 2012–2014

Courts

Karnataka High Court

DISMISSED	25
REJECTED	17
ALLOWED	5
DISPOSED	4
Dismissed for Non-Prosecution	3
IA/Memo/VK/OP in disposal	2
Partly Allowed	2
DROPPED	1

STATE OF KARNATAKA v. DR. VINAY @ VIJAY SIRIGERE — Karnataka High Court (2014-04-30)
MR. SYED SAMIULLA v. THE STATE BY FRAZER TOWN — Karnataka High Court (2014-04-30)
SRI. MUNIVENKATAPPA v. SRI. NAVEEN — Karnataka High Court (2014-04-30)
DR VINAY @ VINAY SIRIGERE v. STATE BY WOMEN POLICE STATION — Karnataka High Court (2014-04-30)
HIGH COURT OF KARNATAKA v. SRI N DAYANAND — Karnataka High Court (2014-04-30)
THE STATE THROUGH KUNDAPURA POLICE STATION v. SRI PRAVEEN POOJARY — Karnataka High Court (2014-04-29)
REVA SHETTY @ REVANNA SHETTY v. THE STATE OF KARNATAKA — Karnataka High Court (2014-04-29)
MR SYED SAMIULLA v. THE STATE BY FRAZER TOWN POLICE — Karnataka High Court (2014-04-29)
THE STATE BY WILSON GARDEN v. M L VIJAYA @ VIJAYA KUMAR — Karnataka High Court (2014-04-28)
STATE BY VISHWANATHAPURA POLICE v. KARIYAPPA @ APPAIYANNA — Karnataka High Court (2014-04-28)