K.BHAKTHAVATSALA,B.SREENIVASE GOWDA

94 recorded High Court judgment(s) · 2012–2013

Courts

Karnataka High Court

DISMISSED	43
Partly Allowed	15
REJECTED	11
DISPOSED	10
ALLOWED	9
Dismissed for Non-Prosecution	4
Remanded	2

SIDDAPPA REVANNAVAR S/O CHANDRAKANT REVANNAVAR v. THE STATE OF KARNATKA BY NESARGI POLICE STATION — Karnataka High Court (2013-01-29)
MALLAWWA CHANDRANAIK REVANNAVAR v. THE STATE OF KARNATAKA — Karnataka High Court (2013-01-29)
SMT. UMA W/O. RACHAYYA HIREMATH, v. THE STATE OF KARNATAKA, — Karnataka High Court (2012-10-03)
M/S MAHASHAKTHI CONSTRUCTION CO. v. THE JOINT COMMISSIONER OF INCOME TAX, — Karnataka High Court (2012-09-14)
COMMISSIONER OF INCOME-TAX v. SHREE RENUKA SUGARS LTD., — Karnataka High Court (2012-08-31)
COMMISSIONER OF INCOME-TAX, v. SHREE RENUKA SUGARS LTD., — Karnataka High Court (2012-08-31)
AMARLAL PRITAMDEV SINGHANI v. DINESH TUKARAM JPARIL — Karnataka High Court (2012-07-13)
ABDUL RAHI @ SAYED RAHIM BASHA v. SHAIKH ABUSAYED S/O.YASINSAB MALURI — Karnataka High Court (2012-07-13)
M/S UNITED INDIA INSURANCE CO LTD v. RAGHAVENDRA — Karnataka High Court (2012-07-13)
RAGHAVENDRA S/O PREMANATHSA KATHARE v. CHANDRASHEKAR S/O SOMASHEKHAR HALMATH — Karnataka High Court (2012-07-13)