K.BHAKTHAVATSALA

1,796 recorded High Court judgment(s) · 2008–2014

Courts

Karnataka High Court

1796

REJECTED	624
DISMISSED	445
DISPOSED	187
ALLOWED	172
Partly Allowed	142
Dismissed for Non-Prosecution	121
Converted	59
ALLOWED AND REMANDED	38

SRI B.T. NAGARAJA RAO v. THE MANAGING DIRECTOR — Karnataka High Court (2014-12-09)
M/S ORIENTAL INSURANCE COMPANY LIMITED v. MR ANJANAMURTHY — Karnataka High Court (2014-11-11)
SRI G SURESH v. SHRI M YOGAMURTHY — Karnataka High Court (2014-11-10)
L M ONKARAPPA v. MOHAMMAD KHALID — Karnataka High Court (2014-11-07)
SMT NAGARATHNAMMA v. MOHAMMAD KHALID S/O.MOHAMMAD YASIN — Karnataka High Court (2014-11-07)
THE MANAGING DIRECTOR v. SRI BALARAJ — Karnataka High Court (2014-11-07)
K H LAKSHMIKANTHA v. MANAGING DIRECTOR — Karnataka High Court (2014-11-07)
SMT PARVATHAMMA @ PARAMMA v. MOHAMMAD KHALID S/O MOHAMMAD YASIN — Karnataka High Court (2014-11-07)
DIVISIONAL CONTROLLER v. SRI S M VINAY GOWDA — Karnataka High Court (2014-11-06)
SRI SWAMYGOWDA S v. THE DIVISIONAL CONTROLLER — Karnataka High Court (2014-11-06)