K.BALAKRISHNAN NAIR, K.P.BALACHANDRAN

102 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• K.T.SIVANANDAN v. UNION OF INDIA AND OTHERS — Kerala High Court (2008-06-20)
• AJITH KUMAR V. v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2008-06-20)
• N.XAVIER AND OTHERS v. CIRCLE INSPECTOR OF POLICE AND OTHERS — Kerala High Court (2008-04-08)
• SUKUMARAN v. STATE OF KERALA — Kerala High Court (2008-03-19)
• SECRETARY, KANNANORE DIST.MUSLIM EDN. v. STATE OF KERALA — Kerala High Court (2008-01-11)
• GEORGE KUTTY ABRAHAM & OTHERS v. SECRETARY, KOTTAYAM DIST.CO-0P.BANK — Kerala High Court (2008-01-04)
• P.A.KUTTAN v. THE SUB INSPECTOR OF POLICE, CHENGAMANAD — Kerala High Court (2007-12-18)
• E.C. CHERIYA AHAMMED v. CHEERUVEETTIL JAMEEL KADIRI — Kerala High Court (2007-12-14)
• GLADIS DAVID v. KALOOR CHANDRA MOHAN — Kerala High Court (2007-12-13)
• THE ADMINISTRATOR v. MOHAMMED KASIM — Kerala High Court (2007-12-13)