K.BALAKRISHNAN NAIR, HARUN-UL-RASHID

122 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• THE CAMMANDING OFFICER v. C.A.FERMAS — Kerala High Court (2008-06-24)
• JAMES JOB v. M/S.NEELIMA COIMBATORE FINANCE — Kerala High Court (2008-03-28)
• KERALA STATE COIRFED EMPLOYEES CONGRESS v. STATE OF KERALA — Kerala High Court (2008-02-22)
• SUBRAMANIAN K.V. v. SARANGADHARAN T.V. — Kerala High Court (2008-02-22)
• V.K.SANTHA v. PUTHALATH AYISSAKUNHI — Kerala High Court (2007-10-03)
• THE UNION OF INDIA v. JIPSON RAJ GEORGE — Kerala High Court (2007-09-20)
• JAMES JOB v. M/S.NEELIMA COMBATORE FINANCE (P) LTD. — Kerala High Court (2007-08-24)
• M.A.COLLEGE ASSOCIATION v. THE C.I OF POLICE — Kerala High Court (2007-08-24)
• SOMASEKHARA PILLAI v. DISTRICT SUPERINTENDENT OF POLICE KOLLAM — Kerala High Court (2007-08-24)
• SREEJA KUMARY v. THE SUPERINTENDENT — Kerala High Court (2007-08-23)