K. BABU

4,182 recorded High Court judgment(s) · 2007–2025

Courts

Kerala High Court

4182

ALLOWED	2233
DISPOSED OF	884
DISMISSED	296
DISMISSED AS WITHDRAWN	203
CLOSED	150
DISMISSED AS NOT PRESSED	95
CLOSED AS INFRUCTUOUS	52
DISMISSED FOR NON PROSECUTION	50

MOHAMMED ZAINAL SALEEM v. THE DEPUTY SUPERINTENDENT OF POLICE — Kerala High Court (2025-04-11)
JOMON PUTHENPURACKAL v. STATE OF KERALA — Kerala High Court (2025-04-11)
A.P. SUNILDATH, v. M/S. FINANCE EXCELLENCE, — Kerala High Court (2025-04-10)
VIJAYAN v. GOLDWIN KURIES — Kerala High Court (2025-04-10)
MUHAMMED ANWAR v. ABDUL GAFOOR — Kerala High Court (2025-04-09)
MINEETHA C. v. SUN PROJECTS INDIA PVT. LTD. — Kerala High Court (2025-04-09)
JOSEPH v. ALICE — Kerala High Court (2025-04-08)
SUPERINTEND OF CUSTOMS v. T.P.NANDAKUMAR — Kerala High Court (2025-04-08)
C.G.VARGHESE v. ALIAS THOMAS — Kerala High Court (2025-04-08)
SHRI. YUSUFF ALI M.A., v. THE SUPERINTENDENT OF CUSTOMS, — Kerala High Court (2025-04-08)