LexK.B.K. VASUKI, V. RAMASUBRAMANIAN
20 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 20 |
Disposal nature
| DISPOSED OF | 7 |
| ALLOWED | 7 |
| DISMISSED | 3 |
| CLOSED | 2 |
| ORDERED | 1 |
Recent judgments
- M/S AIDEES ELECTRONICS v. THE CUSTOMS — Madras High Court (2015-08-13)
- THE SPEICIAL TAHSILDAR v. A.P RANGA RAO — Madras High Court (2015-08-13)
- M/S.RUPA & CO. LTD., v. CUSTOMS, EXCISE AND SERVICE — Madras High Court (2015-08-13)
- D.ARUMUGAM v. V.SHAKILA — Madras High Court (2015-07-07)
- G.ANNADURAI v. V.SHAKILA — Madras High Court (2015-07-07)
- COMMISSIONER OF INCOME TAX v. M/S.VIDHYA THANGAKUMAR — Madras High Court (2015-04-20)
- COMMISSIONER OF INCOME TAX v. M/.S KONGOOR TEXTILE — Madras High Court (2015-04-20)
- D.Arumugam v. The Revenue Divisional — Madras High Court (2015-04-20)
- T.Muniyammal v. The Sub Collector, — Madras High Court (2015-04-17)
- M.Saravanan v. The Revenue Divisional Officer — Madras High Court (2015-04-17)