LexK.B.K. VASUKI, R. SUDHAKAR
206 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 206 |
Disposal nature
| DISMISSED | 129 |
| DISPOSED OF | 39 |
| ALLOWED | 24 |
| DISMISSED FOR NON-PROSECUTION | 7 |
| DISMISSED AS WITHDRAWAL | 2 |
| ORDERED | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- CSEPDI-TRISHE CONSORTIUM, v. Tamil Nadu Generation and — Madras High Court (2015-09-07)
- MR.P.R.GANAPATHY v. THE SPECIAL DIRECTOR — Madras High Court (2015-07-31)
- M/S MASTERSTROKE FREIGHT v. THE COMMISSIOINER OF CUSTOMS — Madras High Court (2015-07-31)
- COMMISSIONER v. M/S MRF — Madras High Court (2015-07-31)
- PALANI ANDAVAR MILLS LTD v. THE STATE OF TAMIL NADU — Madras High Court (2015-07-31)
- COMMISSIONER v. SMT PADMA DAMODARAN — Madras High Court (2015-07-29)
- COMMISSIONER v. SMT PADMA DAMODARAN — Madras High Court (2015-07-29)
- SUPRASESH GENERAL INSURANCE v. THE COMMISSIONEROF — Madras High Court (2015-07-28)
- M/S TAMIL NADU URBAN FINANCE& v. THE ASST COMMISSIONER OF — Madras High Court (2015-07-27)
- COMMISSIONER OF INCOME TAX v. M/S VIJAYESWARI TEXTILES LTD — Madras High Court (2015-07-27)