LexK.B.K. VASUKI, M. JAICHANDREN
331 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 331 |
Disposal nature
| ALLOWED | 215 |
| CLOSED | 49 |
| DISMISSED | 43 |
| DISMISSED AS INFRUCTUOUS | 10 |
| DISPOSED OF | 9 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED AS WITHDRAWAL | 2 |
Recent judgments
- KALAIYARASI v. THE STATE OF TAMIL NADU — Madras High Court (2015-04-01)
- VATCHALA v. STATE OF TAMIL NADU — Madras High Court (2015-04-01)
- M.LAKSHMI v. THE STATE OF TAMIL NADU — Madras High Court (2015-04-01)
- TV.MR.MARIAPPAN @ MARI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-04-01)
- P.THULASIMUTHU v. THE STATE OF TAMIL NADU — Madras High Court (2015-04-01)
- BHAVANI v. THE STATE OF TAMIL NADU — Madras High Court (2015-04-01)
- RASAMMAL v. THE STATE OF TAMIL NADU — Madras High Court (2015-04-01)
- UMA MAHESWARI v. THE STATE OF TAMIL NADU — Madras High Court (2015-04-01)
- DHANASEKAR@ SEKAR v. THE COMMISSIONER — Madras High Court (2015-04-01)
- JAQUELINE JAYANTHY v. THE SECRETARY TO GOVERNMENT — Madras High Court (2015-04-01)