K.B.K. VASUKI

4,725 recorded High Court judgment(s) · 2010–2015

Courts

Madras High Court

4725

ORDERED	2569
CLOSED	617
DISPOSED OF	507
DISMISSED	420
ALLOWED	295
DISMISSED AS WITHDRAWAL	159
WITHDRAWN DISMISSED	78
DISMISSED FOR NON-PROSECUTION	21

STATE REP. BY v. SUBASH CHANDRA KAPOOR — Madras High Court (2015-09-08)
JOHN SHERRY v. KARTHIKEYAN — Madras High Court (2015-09-08)
S.LAKSHMIPATHY v. ALDRIN — Madras High Court (2015-09-07)
THE THYAGARAYA NAGAR SOCIAL v. THE WOODLANDS TIFFIN ROOM — Madras High Court (2015-09-07)
VATCHALA AMMAL v. PARAMEESWARI — Madras High Court (2015-09-07)
M/S.UNITED INDIA INSU.CO.LTD v. THIRUNAGAVALLI -II WIFE — Madras High Court (2015-09-07)
R.SANKAR v. D.RAJAINGAM — Madras High Court (2015-09-07)
R.BALAKRISHNAN v. UKKIRAPANDIAN — Madras High Court (2015-09-07)
M/S UNITED INDIA INSURANCE v. V.THULASI AMMAL W/O.VENKATACHA — Madras High Court (2015-09-07)
R.VIJAYALAKSHMI v. PRAKASH — Madras High Court (2015-09-07)