LexK.ABRAHAM MATHEW, T.R.RAMACHANDRAN NAIR
244 recorded High Court judgment(s) · 2007–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 244 |
Disposal nature
| DISPOSED OF | 118 |
| DISMISSED | 38 |
| ALLOWED | 28 |
| DISMISSED AS WITHDRAWN | 15 |
| CLOSED | 14 |
| SETTLED | 13 |
| DISMISSED AS NOT PRESSED | 9 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- K.SADANANDAN v. M.S.KURUVILLA — Kerala High Court (2014-11-14)
- T.P.USMANOYA v. M.V.JESUMATHI JOHN — Kerala High Court (2014-08-22)
- RAPPAI AND ANOTHER v. JOSE AND OTHERS — Kerala High Court (2014-07-24)
- THE DEVOTEES OF SREE CHITTOORAPPAN v. THE SECRETARY, TEMPLE ADVISORY COMMITTEE — Kerala High Court (2014-05-23)
- SRI.KRISHNAKUMAR (UNNI), EROOR v. COCHIN DEVASWOM BOARD, REP. BY THE SECRETARY — Kerala High Court (2014-05-23)
- SUO MOTU v. TRAVANCORE DEVASWOM BOARD AND OTHERS — Kerala High Court (2014-05-23)
- RAVI @ SURENDRAN (K.S.NATHAN) v. SOMAN — Kerala High Court (2014-05-23)
- MOORKOTH PRAKASH v. STATE OF KERALA — Kerala High Court (2014-05-23)
- SUO MOTU v. SECRETARY, COCHIN DEVASWOM BOARD — Kerala High Court (2014-05-23)
- SUO MOTU v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2014-05-23)