K.ABRAHAM MATHEW, K.T.SANKARAN

86 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• P.M. MUKUNDAN v. VIJAYALAKSHMI — Kerala High Court (2016-10-04)
• KAVERI SHARMA v. STATE OF KERALA — Kerala High Court (2016-10-04)
• SANTHOSH K v. VADI SHOBHA — Kerala High Court (2016-10-04)
• ROY PALAKKAL v. A.AZEEZ — Kerala High Court (2016-10-04)
• BOBY VARGHESE v. PAULSON — Kerala High Court (2016-10-03)
• VINEETHA v. DIRECTOR GENERAL OF POLICE — Kerala High Court (2016-10-03)
• M/S.BERGGRUEN HOSPITALITY (P) LTD. v. T.S.ASHOK — Kerala High Court (2016-10-03)
• MOHAMMED SALEEM v. THE STATE OF KERALA — Kerala High Court (2016-10-03)
• MANOJ M.S v. SUNIL — Kerala High Court (2016-10-03)
• THANKAMMA @ THANKA v. STATE OF KERALA — Kerala High Court (2016-10-03)