K.ABRAHAM MATHEW, K.M.JOSEPH

30 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• GLADSON LAL v. STATE OF KERALA — Kerala High Court (2014-06-05)
• DR.RESHMI P v. THE PUBLIC SERVICE COMMISSION — Kerala High Court (2014-06-05)
• ARAVIND BALAN v. STATE OF KERALA — Kerala High Court (2014-06-05)
• BABU SAMUEL v. LIC HOUSING FINANCE LTD. — Kerala High Court (2014-06-05)
• RATHEESH v. SENIOR MANAGER — Kerala High Court (2014-06-05)
• ANOOP K.A v. THE COMMERCIAL TAX OFFICER — Kerala High Court (2014-06-04)
• UNION OF INDIA v. K.R.KANNAN — Kerala High Court (2014-03-14)
• B.O.DAVIS v. B.T.MARTIN — Kerala High Court (2014-03-04)
• THE NEW INDIA ASSURANCE COMPANY LTD. v. SUNIL P. AND ANOTHER — Kerala High Court (2014-01-24)
• KOLLENGODE EDUCATIONAL & CHARITABLE TRUST v. STATE OF KERALA — Kerala High Court (2014-01-24)