LexK.ABRAHAM MATHEW
12,658 recorded High Court judgment(s) · 2008–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 12658 |
Disposal nature
| ALLOWED | 7618 |
| DISMISSED | 2596 |
| DISPOSED OF | 1163 |
| CLOSED | 417 |
| DISMISSED AS WITHDRAWN | 329 |
| PARTLY ALLOWED | 221 |
| DISMISSED AS NOT PRESSED | 183 |
| DISMISSED AS INFRUCTUOUS | 47 |
Recent judgments
- RADHAKRISHNAN T. v. SUNIL KUMAR — Kerala High Court (2019-01-17)
- T.P.UMA v. SATHI DEVI — Kerala High Court (2019-01-17)
- K.P.MOHAMMED v. ABDUL RAZAK — Kerala High Court (2019-01-17)
- STATE OF KERALA v. JOHNY @ CHANKKARA JOHNY — Kerala High Court (2019-01-17)
- SHAMIL K v. STATE OF KERALA — Kerala High Court (2019-01-16)
- SACHIN SHAJI v. STATE OF KERALA — Kerala High Court (2019-01-16)
- BIPIN BOSCO v. THE STATE OF KERALA — Kerala High Court (2019-01-16)
- SUNIL KUMAR v. STATE OF KERALA — Kerala High Court (2019-01-16)
- ANANDU @ UNNI v. RADHAKRISHNAN — Kerala High Court (2019-01-16)
- SEJO v. STATE OF KERALA — Kerala High Court (2019-01-16)