LexK.A.PUJ, . RAJESH H.SHUKLA
109 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 109 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 62 |
| 46-ANY OTHER MODE @ FH | 43 |
| 26-DISMISSED @ ADM.STAGE | 3 |
| 35-ANY OTHER MODE @ ADM.STAGE | 1 |
Recent judgments
- NEELABEN M.SONI v. STATE OF GUJARAT THR' SECRETARY — Gujarat High Court (2008-12-29)
- DEEPAK H. KANANI v. STATE OF GUJARAT THRO'SECRETARY — Gujarat High Court (2008-12-29)
- JYOTIBEN SHAILESHBHAI PATEL, v. THE STATE OF GUJARAT THRO'SECRETARY, — Gujarat High Court (2008-12-29)
- SUPER STAR INDUSTRIES v. STATE OF GUJARAT THR' ITS SECRETARY — Gujarat High Court (2008-12-29)
- MEGHJIBHAI NARSHIBHAI PRAJAPATI v. THE STATE OF GUJARAT THRO' SECRETARY — Gujarat High Court (2008-12-29)
- KISHORKUMAR PRABHUDAS TANNA v. STATE OF GUJARAT THR' SECRETARY — Gujarat High Court (2008-12-29)
- MAHAGUJARAT GRAMODYOG MAHA SANGH DELETED AS PER ORDER v. STATE OF GUJARAT THR' ITS SECRETARY — Gujarat High Court (2008-12-29)
- HIMANSHU B.PANDYA v. THE STATE OF GUJARAT THRO' SECRETARY — Gujarat High Court (2008-12-29)
- NIMESHCHANDRA KISHORECHANDRA AGARWAL, v. THE STATE OF GUJARAT THRO' SECRETARY — Gujarat High Court (2008-12-29)
- PARESHBHAI V.PATEL v. STATE OF GUJARAT THRO'SECRETARY, — Gujarat High Court (2008-12-29)