LexK.A.PUJ, . BANKIM.N.MEHTA
180 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 180 |
Disposal nature
| 46-ANY OTHER MODE @ FH | 142 |
| 26-DISMISSED @ ADM.STAGE | 18 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 15 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 3 |
| 35-ANY OTHER MODE @ ADM.STAGE | 2 |
Recent judgments
- H.H. MAHARAJA v. ASST. COMMISSIONER OF INCOME- TAX. — Gujarat High Court (2008-09-12)
- H.H. MAHARAJA SHRI JYOTINDRA SINHJI v. ASSTT. COMMISSIONER OF INCOME TAX — Gujarat High Court (2008-09-12)
- H.H. MAHARAJA v. ASST. COMMISSIONER OF INCOME- TAX. — Gujarat High Court (2008-09-12)
- H.H. MAHARAJA v. ASST. COMMISSIONER OF INCOME- TAX. — Gujarat High Court (2008-09-12)
- H.H. MAHARAJA v. ASST. COMMISSIONER OF INCOME- TAX. — Gujarat High Court (2008-09-12)
- H.H. MAHARAJA v. ASST. COMMISSIONER OF INCOME- TAX. — Gujarat High Court (2008-09-12)
- H.H. MAHARAJA SHRI JYOTINDRA SINHJI v. ASSTT. COMMISSIONER OF INCOME TAX — Gujarat High Court (2008-09-12)
- H.H. MAHARAJA v. ASST. COMMISSIONER OF INCOME- TAX. — Gujarat High Court (2008-09-12)
- THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. v. LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR — Gujarat High Court (2008-09-02)
- THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 5, BARODA THRO. v. LATE SHRIMANT F.P. GAEKWAD THRO. L/H. MRINALINI PUAR — Gujarat High Court (2008-09-02)