K.A.PUJ

1,172 recorded High Court judgment(s) · 2001–2008

Courts

Gujarat High Court

1172

46-ANY OTHER MODE @ FH	351
38-RULE ABSOLUTE/ALLOWED @ FH	299
35-ANY OTHER MODE @ ADM.STAGE	250
39-RULE DISCHARGED/DISMISSED @ FH	127
28-REJECTED @ ADM.STAGE	62
26-DISMISSED @ ADM.STAGE	50
42-RULE DISCHARGED @ FH	16
40-WITHDRAWN @ FH	5

ASHOK KESHAVLAL SHAH v. O.L. OF M/S. KENGOLD (INDIA) LTD. — Gujarat High Court (2008-12-29)
POPATJI BABAJI THAKOR v. MANUBHAI CHIMANLAL SHAH — Gujarat High Court (2008-12-24)
BANNER PHARMACAPS PVT. LTD v. . — Gujarat High Court (2008-12-19)
PARLE SALES SERVICES PRIVATE LIMITED v. . — Gujarat High Court (2008-12-19)
PNB ASSET MANAGEMENT CO. LTD. v. GUJARAT OPTICAL COMMUNICATION LTD. — Gujarat High Court (2008-12-15)
INDUSIND BANK LTD v. GUJARAT OPTICAL COMMUNICATION LTD. — Gujarat High Court (2008-12-15)
POWER BUILD LIMITED v. . — Gujarat High Court (2008-12-12)
POWER BUILD ELECON GEARS LTD v. . — Gujarat High Court (2008-12-12)
CEL PACKAGING PRIVATE LIMITED v. Blank Name — Gujarat High Court (2008-12-12)
KANTILAL BHUPATRAI RATHOD PRESIDENT, JETPUR GYMKHANA v. THE STATE OF GUJARAT — Gujarat High Court (2008-12-11)