K.A.ABDUL GAFOOR, K.R.UDAYABHANU
155 recorded High Court judgment(s) · 2006–2007
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| Kerala High Court | 155 |
Disposal nature
| DISMISSED | 97 |
| DISPOSED OF | 28 |
| CLOSED | 12 |
| ALLOWED | 11 |
| DISMISSED AS INFRUCTUOUS | 2 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS WITHDRAWN | 2 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- V.CHELLAPPAN PILLAI v. JAGADAMBAL — Kerala High Court (2007-02-06)
- JAYACHANDRAN V.P v. MAHATMA GANDHI UNIVERSITY & OTHERS — Kerala High Court (2007-02-06)
- ABDUL LATHEEF v. DR.SABU P.SAMUEL — Kerala High Court (2007-02-06)
- PAVANAVALLY AMMA v. KARTHIKEYAN KAARTHIKA — Kerala High Court (2007-02-05)
- P.M.CHINNAMMA v. STATE — Kerala High Court (2007-02-05)
- NARANGAT DAMODARAN v. K.LAKSHMI — Kerala High Court (2007-02-02)
- T.K.DAVID v. THE BOARD OF DIRECTORS — Kerala High Court (2007-02-02)
- K.N.HARSHKUMAR v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2007-02-02)
- THOPPIL CHOYIKUTTY v. PUTHIYATHOPPIL HARIS — Kerala High Court (2007-02-01)
- SR.MANAGER MAIL MOTOR SERVICE v. A.K.DIVAKARAN — Kerala High Court (2007-02-01)
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