K.A.ABDUL GAFOOR, ANTONY DOMINIC

26 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• N.SASIDHARAN v. NAGESH PRABHU — Kerala High Court (2007-02-23)
• M/S.CRAFTS & HINDUSTAN ENTERPRISES P.LTD v. SREENARAYANA SEVIKA SAMAJAM AND ANR. — Kerala High Court (2007-02-23)
• UMAYAMMA.T.V. v. STATE OF KERALA — Kerala High Court (2007-02-23)
• K.TRIPU v. JANAKI BALAKRISHNAN — Kerala High Court (2007-02-23)
• M.BHASKARAN v. M.K.MANI — Kerala High Court (2007-02-23)
• DR. DAMODARAN BAHULEYAN PH.D. v. THE UNIVERSITY OF CALICUT — Kerala High Court (2007-02-22)
• THOMAS JACOB v. VIJAYALEKSHMI AMMA — Kerala High Court (2007-02-22)
• CHIEF GENERAL MANAGER v. K.RADHA — Kerala High Court (2007-02-22)
• JACOB v. THOMAS — Kerala High Court (2007-02-15)
• ALEYAMMA SEBASTIAN v. AEO — Kerala High Court (2007-02-15)