K.A.ABDUL GAFOOR

25 recorded High Court judgment(s) · 1999–2007

Courts

Disposal nature

Recent judgments

• VALSAMMA JOSEPH v. STATE OF KERALA — Kerala High Court (2007-02-15)
• BHAVANI v. NARAYANAN RAVEENDRAN — Kerala High Court (2007-02-14)
• VISWANIKETHAN COMMUNITY DEVELOPMENT CENT v. THE WESTERN INDIA COTTONS — Kerala High Court (2007-02-07)
• M.R. NANDAGOPAN v. M/S. CAR CHOICE — Kerala High Court (2007-02-07)
• M.H.SIDDIK v. SAKTHI FINANCE LTD. — Kerala High Court (2007-01-24)
• SARAMMA JOHN v. DIST.COLLECTOR — Kerala High Court (2007-01-24)
• K.BALAKRISHNAN v. VASUDEVAN — Kerala High Court (2007-01-24)
• P.S.AMBIKA v. SURENDRAN @ SURESH — Kerala High Court (2007-01-24)
• P.SUNITHA v. CANNANORE DRUG LINES — Kerala High Court (2007-01-24)
• T.V.KURIAKOSE v. MUHAMMED MOOZA — Kerala High Court (2007-01-09)