JYOTSNA SHARMA,SANGEETA CHANDRA

109 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

109

Disposed off/Decided on merits	37
Dismiss other than merit(DD/Non Prosec./Abated)	31
Dismissed on merits/Rejected	26
DISMISSED AS INFRUCTUOUS	10
DISMISSED AS WITHDRAWN	4
Allowed/Partly Allowed on merits/Granted	1

SHRI NETRAM AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO AND OTHERS — Allahabad High Court (2023-11-18)
DHANI RAM v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. GOV. OF U.P. CIVIL SECT. LKO. AND OTHERS — Allahabad High Court (2023-11-18)
GURU SHARAN SAHAI v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2023-11-18)
RAM KISHORE TIWARI v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2023-11-18)
RAMPYARI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-11-18)
VINAY TIWARI v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2023-11-18)
DURGESH KUMAR AND OTHERS v. STATE OF U.P. THRU. SECY. HOME DEPTT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-11-18)
GHANSHYAM BABU @ SONU v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. AND OTHERS — Allahabad High Court (2023-11-18)
NEERAJ GAUR AND OTHERS v. STATE OF U.P. THRU. SECY. DEPT. OF HOME LKO. AND OTHERS — Allahabad High Court (2023-11-18)
KHUSBU v. STATE OF U.P. THRU. PRIN. SECY. DEPT. OF HOME AND OTHERS — Allahabad High Court (2023-11-18)