JYOTSNA SHARMA,RAJNISH KUMAR

65 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• MANAV KALYAN EVAM GRAMIN VIKAS SANSTHAN THRU. MANAGING DIRECTOR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. BAL VIKAS, U.P. LUCKNOW AND 3 OTHERS — Allahabad High Court (2023-06-09)
• JAVED ALI v. STATE OF U.P. THRU. PRIN. SECY. HOUSING AND URBAN PLANNING DEPTT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-09)
• MAHADEV v. STATE OF U.P. THRU. PRIN. SECY. REVENUE, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-09)
• BABURAM v. STATE OF U.P. THRU. ADDL. CHIEF SECY. PANCHAYATI RAJ LKO. AND 5 OTHERS — Allahabad High Court (2023-06-09)
• KAMLENDRA KUMAR MOURYA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE, CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-09)
• DEVENDRA PRATAP SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. REVENUE LUCKNOW AND OTHERS — Allahabad High Court (2023-06-09)
• OM PRAKASH VERMA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME, CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-06-09)
• MOHD. HASNAIN v. COMMISSIONER , LUCKNOW MANDAL LUCKNOW AND OTHERS — Allahabad High Court (2023-06-09)
• RAJENDRA KUMAR @ RAJENDRA VERMA v. STATE OF U.P. THRU. SACHIV GRAH KARYALAYA , CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-06-09)
• M/S SHREE INDUSTRIES SAFDERGANJ, BARABANKI THRU. MANAGING PARTNER VIJAY KUMAR v. STATE OF U.P. THRU. COLLECTOR, BARABANKI AND OTHERS — Allahabad High Court (2023-06-09)