JYOTSNA SHARMA,ALOK MATHUR

62 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	44
Dismissed on merits/Rejected	10
Allowed/Partly Allowed on merits/Granted	7
DISMISSED AS NOT PRESSED	1

SAROJ SINGH AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIF SECY. HOUSING AND URBAN PLANNING DEPTT. GOVT. OF U.P.LKO. AND OTHERS — Allahabad High Court (2023-06-07)
NAUMI LAL @ RAM KUMAR v. DISTRICT MAGISTRATE/ COLLECTOR, BARABANKI AND OTHERS — Allahabad High Court (2023-06-07)
PINKU AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. REVENUE , LUCKNOW AND 4 OTHERS — Allahabad High Court (2023-06-07)
PANKAJ KHARE v. UNION OF INDIA THRU. SECY. DEPTT. OF CUSTOM AND CGST, MINISTRY OF FINANCE, NEW DELHI AND OTHERS — Allahabad High Court (2023-06-07)
RADHEY SHYAM YADAV v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. RURAL DEVELOPMENT LKO. AND OTHERS — Allahabad High Court (2023-06-07)
M/S GOVARDHAN LAL, THRU. PROPRIETOR HARIRAM v. STATE OF U.P. THRU. COLLECTOR , HARDOI AND OTHERS — Allahabad High Court (2023-06-07)
RAM SAJIWAN v. STATE OF U.P. THRU. CHIEF SECY. GOVT. OF U.P. , LUCKNOW AND OTHERS — Allahabad High Court (2023-06-07)
SONAWATI v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. CIVIL SECRT. LKO. AND ANOTHER — Allahabad High Court (2023-06-07)
MUSKAN v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT., LKO. AND ANOTHER — Allahabad High Court (2023-06-07)
SUNDAR v. STATE OF U.P THRU. SEECY. REVENUE CIVIL SECTT. LKO. AND 3 OTHERS — Allahabad High Court (2023-06-07)