JYOTSNA REWAL DUA

20,556 recorded High Court judgment(s) · 2010–2026

Courts

Himachal Pradesh High Court

20556

Disposed Off	19538
Dismissed as withdrawn	329
Dismissed	283
Allowed	248
Allowed To be withdrawn	58
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	26
REMANDED	19
ALLOWED TO BE WITHDRWAN AT FINAL HEARING STAGE	11

BHUTU SINGH v. THE STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2026-06-05)
YASH PAUL v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-05)
RAMESH KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-05)
PRABHA RAM v. STATE OF HP AND ORS — Himachal Pradesh High Court (2026-06-05)
SUKHDEV v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-05)
KALPNA DEVI v. RAKESH KANWAR AND ANOTHER — Himachal Pradesh High Court (2026-06-05)
SUNIL KUMAR AND OTHERS v. RAKESH KANWAR AND ANOTHER — Himachal Pradesh High Court (2026-06-05)
STATE OF HP AND OTHERS v. M/S Maatri Medicity and Orthocare Hospital — Himachal Pradesh High Court (2026-06-05)
KAVI RAJ v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-05)
KIRAN BALA v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2026-06-05)