JYOTI SINGH

181 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• SHAHZAD ALI v. STATE (NCT OF DELHI) AND ORS — Delhi High Court (2022-02-24)
• MOHD FAROOQ v. STATE NCT OF DELHI AND ORS — Delhi High Court (2022-02-23)
• DR. MOHAMMAD AJAZUR RAHMAN v. UNION OF INDIA & ANR. — Delhi High Court (2022-02-23)
• AIRPORTS AUTHORITY OF INDIA v. AIR TRAFFIC SAFETY ELECTRONICS PERSONNEL ASSOCIATION (INDIA) & ANR. — Delhi High Court (2022-02-08)
• COL. MOHINDER PRATAP WADWA & ANR. v. THE REGISTRAR CO-OPERATIVE SOCIETIES & ANR. — Delhi High Court (2022-02-08)
• MANOJ KUMAR JHA v. STATE ELECTION COMMISSION & ORS. — Delhi High Court (2022-02-02)
• IONS FILTECH PVT LTD v. COMMISSIONER OF VAT & ANR. — Delhi High Court (2022-01-24)
• RAKESH CHOUBEY v. UNION OF INDIA & ORS. — Delhi High Court (2022-01-24)
• RAHUL BHARDWAJ & ANR. v. THE STATE & ORS. — Delhi High Court (2022-01-18)
• MOHD SULEMAN v. NDMC & ORS. — Delhi High Court (2022-01-18)