JYOTI SARAN,. RAJEEV RANJAN PRASAD

217 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• Tarun Kumar Singh v. The State of Bihar — Patna High Court (2019-08-17)
• Jitendra Kumar @ Jitendra Yadav, v. The State of Bihar and Ors — Patna High Court (2019-07-25)
• Pernod Ricard India P Limited v. The State Of Bihar and Ors — Patna High Court (2019-05-01)
• United Spirits Limited v. The State Of Bihar and Ors — Patna High Court (2019-04-30)
• Ramashish Yadav v. The State Of Bihar and Ors — Patna High Court (2018-12-20)
• Ram Sagar Mandal v. The State Of Bihar and Ors — Patna High Court (2018-12-20)
• Maya Devi @ Maya v. The State Of Bihar and Ors — Patna High Court (2018-12-20)
• Ashok Pandey v. The State Of Bihar and Ors — Patna High Court (2018-12-20)
• Nitu Kumari Alias Nitu Devi v. The State Of Bihar and Ors — Patna High Court (2018-12-20)
• Manish Kumar v. The State Of Bihar and Ors — Patna High Court (2018-12-20)